Mahesh S/O Shri Dhanna vs The State Of Rajasthan
2021 Latest Caselaw 7518 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                               D.B. Habeas Corpus Petition No. 333/2021

                                    Mahesh S/o Shri Dhanna
                                                                                                       ----Petitioner
                                                                        Versus
                                    The State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Rakesh Trivedi for Mr. Vinay Pal Yadav For Respondent(s) : Mr. Javed Choudhary, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

10/12/2021

Office has pointed out the defect/s.

Counsel for the petitioner is directed to remove the defect/s

within one week.

List this matter after one week.

(CHANDRA KUMAR SONGARA),J (PANKAJ BHANDARI),J

NIKHIL KR. YADAV /8

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