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Shankarlal Ludhani S/O Shri ... vs Smt. Shagun Ludhani @ Heena ...
2021 Latest Caselaw 7477 Raj/2

Citation : 2021 Latest Caselaw 7477 Raj/2
Judgement Date : 9 December, 2021

Rajasthan High Court
Shankarlal Ludhani S/O Shri ... vs Smt. Shagun Ludhani @ Heena ... on 9 December, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 6987/2019

                                   Shankarlal Ludhani S/o Shri Gullumal
                                                                                                        ----Petitioner
                                                                         Versus
                                   Smt. Shagun Ludhani @ Heena Vachhani W/o Shri Rahul Ludhani
                                                                                                      ----Respondent

Connected With S.B. Civil Writ Petition No. 4832/2019 Shagun Ludhani @ Heena Vachhani W/o. Rahul Ludhani

----Petitioner Versus Shankar Lal Ludhani S/o. Shri Gullumal

----Respondent

For Petitioner(s) : Mr. O P Mishra For Respondent(s) : Mr. Parth Sharma for Mr. Sudhir Jain

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/12/2021

List these matters on 13.12.2021 at 2:00 pm.

(PANKAJ BHANDARI),J

ARTI SHARMA /136-137

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