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Smt Anita Sanel vs Indian Oil Corp Ltd And Ors
2021 Latest Caselaw 7476 Raj/2

Citation : 2021 Latest Caselaw 7476 Raj/2
Judgement Date : 9 December, 2021

Rajasthan High Court
Smt Anita Sanel vs Indian Oil Corp Ltd And Ors on 9 December, 2021
Bench: Pankaj Bhandari
                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 571/2014

                                    Smt Anita Sanel
                                                                                                          ----Petitioner
                                                                           Versus
                                    Indian Oil Corp Ltd And Ors
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Sunil Nath For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/12/2021

List this matter after one week.

Till then, interim order, if any shall continue.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav / 129

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