Rajhans Private Industrial ... vs Director, Technical Education
2021 Latest Caselaw 7475 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 12782/2020

                                   Rajhans Private Industrial Training Institute
                                                                                                        ----Petitioner
                                                                         Versus
                                   Director, Technical Education
                                                                                                      ----Respondent

Connected With S.B. Civil Writ Petition No. 1836/2020 Rajhans Private Industrial Training Institute

----Petitioner Versus Director, Directorate Of Technical Education

----Respondent

For Petitioner(s) : Mr.Aradhana Swami For Respondent(s) : Mr. C.L. Saini, AAG Mr. Hari Kishan Saini, Dy. G.C.

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/12/2021

List these matters tomorrow i.e. on 10.12.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /220-221

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