Assets Care And Reconstruction ... vs The Chairman Rajasthan State ...
2021 Latest Caselaw 7464 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 11461/2021

                                    Assets Care And Reconstruction Enterprise Limited
                                                                                                          ----Petitioner
                                                                           Versus
                                    The Chairman Rajasthan State Industrial Development And
                                    Investment Corporation Ltd (Riico)
                                                                                                        ----Respondent

For Petitioner(s) : Mr. R.N. Mathur (Sr. Adv.) assisted by Mr. Ashutosh Bhatia For Respondent(s) : Mr. Virendra Lodha assisted by Mr. Rachit Sharma and Mr. Utkarsh Dwivedi

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/12/2021

List this matter on 06.01.2022.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav / 143

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