Shyam Sundar S/O Girdhari Lal vs Govind Prasad Chaturvedi S/O ...
2021 Latest Caselaw 7460 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 13957/2021

                                    Shyam Sundar S/o Girdhari Lal
                                                                                                        ----Petitioner
                                                                         Versus
                                    Govind Prasad Chaturvedi S/o Ramjilal Chaturvedi
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Devendra Sharma for Mr. Bal Ram Vashisth For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order

09/12/2021

Issue notice to the respondent. Rule is made returnable by

12.01.2022.

List this matter on 12.01.2022.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /32

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