Citation : 2021 Latest Caselaw 7453 Raj/2
Judgement Date : 9 December, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 14417/2021
Dalas Biotech Ltd.
----Petitioner
Versus
Farmasino Pharmaceuticals (Jiangsu) Col. Ltd.
----Respondent
For Petitioner(s) : Mr. Kamlakar Sharma, Sr. Adv.
assisted by Mr. Nalin Kohli and Mr. Madhusudan Rajpurohit For Respondent(s) :
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
09/12/2021
List this matter tomorrow i.e. on 10.12.2021.
(PANKAJ BHANDARI),J
ARTI SHARMA /61
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