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Smt. Lata Sharma W/O Shri Varun ... vs Union Of India
2021 Latest Caselaw 7451 Raj/2

Citation : 2021 Latest Caselaw 7451 Raj/2
Judgement Date : 9 December, 2021

Rajasthan High Court
Smt. Lata Sharma W/O Shri Varun ... vs Union Of India on 9 December, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 11943/2021

                                    Smt. Lata Sharma W/o Shri Varun Sharma
                                                                                                        ----Petitioner
                                                                         Versus
                                    Union Of India
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Azad Ahmed For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/12/2021

List this matter on 06.01.2022.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /12

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