Shrigopal Goyal S/O Late Shri ... vs Rajasthan State Road Transport ...
2021 Latest Caselaw 7424 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                        S.B. Civil Writ Petition No. 5529/2019

                                    Shrigopal Goyal S/o Late Shri Radheshyam Goyal, Aged 65 Years,
                                    R/o- 273/9, Mehra Building, Shyam Gali, Hathi Bhata, Ajmer (Raj.)
                                                                                                            ----Petitioner
                                                                           Versus
                                    1.        Rajasthan State Road Transport Corporation, Through Its
                                              Managing Director, Parivahan Marg, Chomu House, Jaipur
                                              (Raj.)
                                    2.        The Financial Advisor, Rajasthan State Road Transport
                                              Corporation, Parivahan Marg, Chomu House, Jaipur (Raj.)
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Vinod Kumar Gupta, Advocate For Respondent(s) : Mr. Vinayak Joshi, Advocate

HON'BLE MS. JUSTICE REKHA BORANA Order

09/12/2021

Counsel for the petitioner states that the controversy in the

present matter stands covered by the order passed in S.B. Civil Writ

Petition No. 11764/2021 : Omprakash Mundel Vs. Chairman and

Managing Director, Rajasthan State Road Transport Corporation and

Ors.

Counsel for the respondents does not controvert the fact.

In view of the above, the present writ petition is allowed in

the light of judgment passed in the case of Omprakash Mundel (supra)

which was decided in the terms of Daulat Ram Vs. Chiarman &

Managing Director RSRTC and Ors. (S.B. Civil Writ Petition No.

9687/2015, decided on 01.10.2015).

Pending Application(s), if any, also stand disposed of.

(REKHA BORANA),J

Mohit-11

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