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Ram Sahai Mali vs State Of Raj And Anr
2021 Latest Caselaw 7416 Raj/2

Citation : 2021 Latest Caselaw 7416 Raj/2
Judgement Date : 8 December, 2021

Rajasthan High Court
Ram Sahai Mali vs State Of Raj And Anr on 8 December, 2021
Bench: Rekha Borana
                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                        S.B. Civil Writ Petition No. 7492/2017

                                    Ram Sahai Mali Son Of Shri Nathu Lal Mali, House No. 1/116
                                    Housing Board, Tonk Rajasthan 304001.
                                                                                                           ----Petitioner
                                                                           Versus
                                    1.        The State Of Rajasthan, Through The Director, State
                                              Insurance And Provident Fund Department, Rajasthan
                                              Jaipur.
                                    2.        The    Director,     State      Insurance         And     Provident   Fund
                                              Department, Rajasthan Jaipur.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. V.L. Mathur, Mr. Amit Dhawan, Mr. K.C. Pareek.

For Respondent(s) : Mr. Rohit Choudhary, Dy.G.C.

HON'BLE MS. JUSTICE REKHA BORANA

Order

08/12/2021

Both the counsels seek time to submit a list of dates and the

judgments relied upon by them within a period of three days.

List the matter on 15.12.2021 for dictation of orders.

(REKHA BORANA),J

Pcg/99

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