Smt. Suman W/O Shri Kuldeep Singh, ... vs Kuldeep Singh S/O Shri Sardar ...
2021 Latest Caselaw 7414 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 871/2021

                                    Smt. Suman W/o Shri Kuldeep Singh, D/o Shri Shishupal
                                                                                                          ----Appellant
                                                                         Versus
                                    Kuldeep Singh S/o Shri Sardar Singh,
                                                                                                        ----Respondent

For Appellant(s) : Mr. O.P. Jhajhria For Respondent(s) :

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE UMA SHANKER VYAS

Order

08/12/2021

Learned counsel for the appellant-wife stated that against

the same judgment of Family Court challenged in the appeal the

husband has also filed a Civil Misc. Appeal No.459/2021 in which

notices have been issued.

Issue notice, returnable on 05.01.2022.

Club with CMA No.459/2021.

(UMA SHANKER VYAS),J (AKIL KURESHI),CJ

N.Gandhi/FR Bohra/13

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