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Smt Alka Gupta And Anr vs State Of Raj And Ors
2021 Latest Caselaw 7405 Raj/2

Citation : 2021 Latest Caselaw 7405 Raj/2
Judgement Date : 8 December, 2021

Rajasthan High Court
Smt Alka Gupta And Anr vs State Of Raj And Ors on 8 December, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 5687/2018

                                   Smt Alka Gupta And Anr
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Raj And Ors
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Mohit Gupta For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/12/2021

List this matter after one week.

Till then interim order, if any, shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /121

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