Pradeep Choudhary S/O Late Shri ... vs State Of Rajasthan
2021 Latest Caselaw 7383 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Second Bail Application No.
                                                              17439/2021

                                    Pradeep Choudhary S/o Late Shri Hari Singh Choudhary
                                                                                                           ----Petitioner
                                                                             Versus
                                    State Of Rajasthan
                                                                                                         ----Respondent

For Petitioner(s) : Mr. R.K. Mathur (Sr. Adv.) with Mr. Prahlad Sharma For Complainant(s) : Mr. Surendra Singh Sunday For State : Mr. Ramesh Choudhary, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/12/2021

1. Matter comes upon an application filed by the applicant for

early listing.

2. No ground is made out for entertaining the early listing

application as office has already posted this matter on

03.01.2022.

3. Accordingly, the application for early listing is dismissed.

4. List the main application on 03.01.2022.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /19

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