Ramesh Kumar Saini Son Of Mohan Lal vs State Of Rajasthan
2021 Latest Caselaw 7381 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            19409/2021

                                    Ramesh Kumar Saini Son Of Mohan Lal
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Sankalp Todi for Mr. Rajneesh Gupta For Respondent(s) : Mr. Ramesh Choudhary, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/12/2021

List this matter after four weeks, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /26

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