Atmaram Son Of Sheojilal Alias ... vs State Of Rajasthan
2021 Latest Caselaw 7377 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            19174/2021

                                    Atmaram Son Of Sheojilal Alias Mahipal
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Sudarshan Kumar Laddha For Respondent(s) : Mr. Ramesh Choudhary, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/12/2021

List this matter in the second week of January, 2022.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /22

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