Ravi Surya Traders India Private ... vs Assistant Commissioner Of Income ...
2021 Latest Caselaw 7339 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 13527/2021

                                    Ravi Surya Traders India Private Limited
                                                                                                        ----Petitioner
                                                                         Versus
                                    Assistant Commissioner Of Income Tax
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Gunjan Pathak For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/12/2021

Issue notice on the writ petition as well as on the stay

application to the respondent. Rule is made returnable by

15.12.2021.

Notice be give 'Dasti'.

Additional copy of the writ petition be supplied in the office of

Mr. Anil Mehta, AAG.

List this matter on 15.12.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /30

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