Ved Prakash Sharma Son Of Shri Brij ... vs State Of Rajasthan
2021 Latest Caselaw 7338 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14454/2021

                                    Ved Prakash Sharma Son Of Shri Brij Mohan Sharma
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Rajesh Kumar Parashar For Respondent(s) : Mr. Ravi Chirania

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/12/2021

Counsel for the petitioner is directed to supply copy of the

petition to Mr. Ravi Chirania.

Name of Mr. Ravi Chirania be shown in cause list.

List this matter tomorrow i.e. on 08.12.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /255

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