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Kanaram Bairwa S/O Shri Laxman ... vs Shivraj Singh S/O Thakur Shir ...
2021 Latest Caselaw 7335 Raj/2

Citation : 2021 Latest Caselaw 7335 Raj/2
Judgement Date : 7 December, 2021

Rajasthan High Court
Kanaram Bairwa S/O Shri Laxman ... vs Shivraj Singh S/O Thakur Shir ... on 7 December, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 15710/2019

                                    Kanaram Bairwa S/o Shri Laxman Bairwa
                                                                                                         ----Petitioner
                                                                          Versus
                                    Shivraj Singh S/o Thakur Shir Ranveer Singh Shekhawat
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Babulal Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/12/2021

List this matter after one week.

Till then, interim order, if any shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /212

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