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Vijay Kumar Raina S/O Shri Nobat ... vs Smt. Anshu Raina W/O Shri Vijay ...
2021 Latest Caselaw 7328 Raj/2

Citation : 2021 Latest Caselaw 7328 Raj/2
Judgement Date : 7 December, 2021

Rajasthan High Court
Vijay Kumar Raina S/O Shri Nobat ... vs Smt. Anshu Raina W/O Shri Vijay ... on 7 December, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 14207/2021

                                   Vijay Kumar Raina S/o Shri Nobat Ram
                                                                                                     ----Petitioner
                                                                      Versus
                                   Smt. Anshu Raina W/o Shri Vijay Kumar Raina
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Rishabh Khandelwal For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/12/2021

List this matter in the second week of January 2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /54

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