Mrs Seema Kumari Yadav Wife Of Late ... vs Reserve Bank Of India
2021 Latest Caselaw 7291 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 14083/2021

                                   Mrs Seema Kumari Yadav Wife Of Late Shri Narendra Kumar
                                   Yadav
                                                                                                     ----Petitioner
                                                                      Versus
                                   Reserve Bank Of India
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Babu Lal Bairwa for Mr. Arvind Kulhar For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

Defect(s) pointed out by the Registry be removed within one

week.

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /80

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