Shree Jee Private I.T.I vs State Of Rajasthan
2021 Latest Caselaw 7289 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 14143/2021

                                   Shree Jee Private I.t.i.
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Pallav Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

Issue notice to the respondent(s).

Rule is made returnable within two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /64

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