Godrej Agrovet Ltd vs State Of Rajasthan
2021 Latest Caselaw 7271 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 1656/2021

                                   Godrej Agrovet Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Mehul Kothari for Mr. Vinay Kothari For Respondent(s) : Mr. Sparsh Bansal for Mr. Akshay Sharma (A.G.C.)

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

List this matter on 21.12.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /89

Powered by TCPDF (www.tcpdf.org)