Prahlad Sahay Sharma vs Smt. Geeta Patnayak Wife Of Shri ...
2021 Latest Caselaw 7261 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 13551/2021

                                    Prahlad Sahay Sharma
                                                                                                        ----Petitioner
                                                                         Versus
                                    Smt. Geeta Patnayak Wife Of Shri Banwasi Patnayak
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Jai Singh Rathore for Mr. Prahlad Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

List this matter on 15.12.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /40

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