Nikita W/O Nikhil Agarwal (D/O Sh. ... vs Nikhil Agarwal S/O Govind Ram ...
2021 Latest Caselaw 7257 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 14141/2021

                                   Nikita W/o Nikhil Agarwal (D/o Sh. Shri Ram Agarwal)
                                                                                                     ----Petitioner
                                                                      Versus
                                   Nikhil Agarwal S/o Govind Ram Agarwal
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Deven Pareek for Mr. Ajay Gupta For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

Time is sought on behalf of the counsel for the petitioner.

List this matter on 15.12.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /75

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