Gravita India Limited vs Union Of India
2021 Latest Caselaw 7256 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Writ Restoration Application No. 181/2021

                                   Gravita India Limited
                                                                                                     ----Petitioner
                                                                      Versus
                                   Union Of India
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Ayush Singh for Mr. Punit Singhvi For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

List this matter before the appropriate Bench which has

dismissed the main Petition in the next week.

(PANKAJ BHANDARI),J

ARTI SHARMA /88

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