Ajmer Development Authority vs Shaitan Adopted Son Of Moti
2021 Latest Caselaw 7208 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 22781/2018

                                    Ajmer Development Authority
                                                                                                           ----Petitioner
                                                                            Versus
                                    Shaitan Adopted Son Of Moti
                                                                                                         ----Respondent

Connected With S.B. Civil Writ Petition No. 22761/2018 Ajmer Development Authority,

----Petitioner Versus Smt. Nathi W/o Late Shri Kishna

----Respondent S.B. Civil Writ Petition No. 22976/2018 Ajmer Development Authority

----Petitioner Versus Babulal S/o Late Shri Parsa

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Sprash Bansal for Mr. Akshay Sharma Mr. Harshit Mittal for private respondent

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

List these matters on 13.01.2022.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /18-20

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