M/S Mentor India Ltd. And Anr vs State Of Rajasthan And Ors
2021 Latest Caselaw 7198 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 2840/2009

                                   M/s Mentor India Ltd. And Anr.
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan And Ors.
                                                                                                    ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 2906/2012 M/s Mentor India Ltd

----Petitioner Versus State Of Rajasthan And Anr.

----Respondent

For Petitioner(s) : Mr. Ashish Sharma Upadhya For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/12/2021

Counsel for the petitioner seeks time to argue the matter.

List these matters after four weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /57-58

Powered by TCPDF (www.tcpdf.org)