Hamid Khan vs Managing Director Dmpcu And Or
2021 Latest Caselaw 7189 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous (Petition) No. 569/2001

                                   Hamid Khan
                                                                                                      ----Petitioner
                                                                       Versus
                                   Managing Director Dmpcu And Or
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/12/2021

It is informed by the Office that original file has been traced.

Office is directed to list the original file after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /7

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