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Bhagirath And Ors vs State
2021 Latest Caselaw 7187 Raj/2

Citation : 2021 Latest Caselaw 7187 Raj/2
Judgement Date : 3 December, 2021

Rajasthan High Court
Bhagirath And Ors vs State on 3 December, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous (Petition) No. 944/1998

                                   Bhagirath And Ors
                                                                                                     ----Petitioner
                                                                      Versus
                                   State
                                                                                                   ----Respondent
                                   For Petitioner(s)        :     Mr. I R Saini
                                   For State                :     Mr. Sher Singh Mahla, PP



HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/12/2021

In compliance of the order dated 30.10.2019, Registrar

Judicial has submitted his report.

As per the report submitted by the Registrar Judicial, record

of the trial Court has been traced and the same is sent back to the

learned trial Court and further it is submitted that since the record

has been traced out, therefore, no useful purpose would be served

in lodging of the F.I.R., hence the matter is filed.

Considering the same, Office is directed to consign the

Present Criminal Misc. Petition to the record.

(PANKAJ BHANDARI),J

ARTI SHARMA /4

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