Rajiv Pandey vs State Of Rajasthan And Anr
2021 Latest Caselaw 7186 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous (Petition) No. 677/2010

                                   Rajiv Pandey
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan And Anr.
                                                                                                    ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 678/2010 Rajiv Pandey

----Petitioner Versus State Of Rajasthan And Anr.

----Respondent

For Petitioner(s) : Ms. Sweta Soni for Mr. Manish Gupta For Complainant(s) : Mr. Jai Kishan Yogi Complainant Himself : Mr. Sanjeev Pandey

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/12/2021

Complainant himself is present in person in the Court who

states that petitioner has expired in May 2021.

List these matters on 10.12.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /62-63

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