Sanjay Dixit vs C B I, Jaipur Through Sp
2021 Latest Caselaw 7184 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous (Petition) No. 871/2010

                                   Sanjay Dixit
                                                                                                       ----Petitioner
                                                                        Versus
                                   C B I, Jaipur Through Sp
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Virendra Singh for Mr. Madhav Mitra For CBI : Mr. Ashwini kumar Sharma through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/12/2021

List this matter alongwith Criminal Misc. Petition

No.4487/2021 on 13.12.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /67

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