Gajveer Singh Chundawat vs State
2021 Latest Caselaw 7179 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                         S.B. Criminal Miscellaneous (Petition) No. 292/2009

                                    Gajveer Singh Chundawat
                                                                                                         ----Petitioner
                                                                          Versus
                                    State
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Neeraj Tiwari For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/12/2021

Learned Public Prosecutor is directed to call for the latest

status report.

List this matter after four weeks.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav / 40

Powered by TCPDF (www.tcpdf.org)