Dr Sheelkant Asopa vs State And Anr
2021 Latest Caselaw 7176 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 1219/2006

                                    Dr Sheelkant Asopa
                                                                                                        ----Petitioner
                                                                         Versus
                                    State And Anr
                                                                                                      ----Respondent

For Petitioner(s) : None present For Complainant(s) : Mr. Sanjay Yadav for Mr. S.R. Surana For State ; Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/12/2021

It is informed by counsel for the complainant that the

complainant Dr. Madhukar Shyam Chaturvedi has expired.

No one has put in appearance on behalf of the counsel for

the petitioner.

Counsel for the petitioner is directed to move an appropriate

application.

List this matter in the first week of January, 2022.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /19

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