Kanhaiya Lal vs State Of Rajasthan
2021 Latest Caselaw 7172 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 1273/2010

                                    Kanhaiya Lal
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Ankit Bhati for Mr. Prahlad Sharma For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/12/2021

It is informed by counsel for the petitioner that petitioner has

expired, seeks time to produce the death certificate.

List this matter after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /79

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