Anisul Haq Usmani vs State
2021 Latest Caselaw 7171 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous (Petition) No. 446/2007

                                    Anisul Haq Usmani
                                                                                                        ----Petitioner
                                                                         Versus
                                    State
                                                                                                      ----Respondent

For Petitioner(s) : None present For Complainant(s) : Mr. Sanjay Yadav for Mr. S.R. Surana For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/12/2021

No one has put in appearance on behalf of the counsel for

the petitioner.

List this matter after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /20

Powered by TCPDF (www.tcpdf.org)