State vs Ajay Sharma And Ors
2021 Latest Caselaw 7170 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 1108/2007

                                    State
                                                                                                        ----Petitioner
                                                                         Versus
                                    Ajay Sharma And Ors
                                                                                                      ----Respondent

For Complainant(s) : Mr. Yash Joshi for Mr. Mahendra Shah For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/12/2021

It is informed by the office that original file has been traced.

Office is directed to list the original file after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /22

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