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Lal Chand vs Ishrar Beg And Anr
2021 Latest Caselaw 7169 Raj/2

Citation : 2021 Latest Caselaw 7169 Raj/2
Judgement Date : 3 December, 2021

Rajasthan High Court
Lal Chand vs Ishrar Beg And Anr on 3 December, 2021
Bench: Pankaj Bhandari
                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                         S.B. Criminal Miscellaneous (Petition) No. 1128/2009

                                    Lal Chand S/o Kallu, R/o Bhanwargarh at present Kelwada,
                                    Thana Kelwad, District Bara (Raj.)
                                                                                                         ----Petitioner
                                                                          Versus
                                    1.      Ishrar Beg S/o Jabru Khan R/o Kelwada, Police Station
                                    Kelwada, District Bara (Raj.) (Deleted)
                                    2.      State of Rajasthan through PP
                                                                                                       ----Respondent

For Petitioner(s) : None present For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/12/2021

No one has put in appearance on behalf of the counsel for

the petitioner.

This Criminal Misc. Petition is accordingly, dismissed as

default.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav / 45

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