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Rahul Khan And Anr vs State
2021 Latest Caselaw 7166 Raj/2

Citation : 2021 Latest Caselaw 7166 Raj/2
Judgement Date : 3 December, 2021

Rajasthan High Court
Rahul Khan And Anr vs State on 3 December, 2021
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 1274/2010

                                    Rahul Khan And Anr
                                                                                                        ----Petitioner
                                                                         Versus
                                    State
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Anil Agarwal for Mr VC Chauhan For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/12/2021

List this matter after four weeks, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /80

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