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Gyarsi Devi Widow Of Late Shri ... vs Secretary, State Enterprises ...
2021 Latest Caselaw 7156 Raj/2

Citation : 2021 Latest Caselaw 7156 Raj/2
Judgement Date : 3 December, 2021

Rajasthan High Court
Gyarsi Devi Widow Of Late Shri ... vs Secretary, State Enterprises ... on 3 December, 2021
Bench: Mahendar Kumar Goyal
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 14025/2021

                                    Gyarsi Devi Widow Of Late Shri Bhenrulal
                                                                                                         ----Petitioner
                                                                        Versus
                                    Secretary, State Enterprises Department & Ors.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Mukesh Kumar Verma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

03/12/2021

Learned counsel for the petitioner submits that the

controversy involved in the writ petition pertains to suitable entry

in the service book of the petitioner's husband in respect of

revised pay scale w.e.f. 01.09.1976. He submits that the

controversy already stands settled in view of the judgment dated

13.04.2017 passed by a Coordinate Bench of this Court in case of

Panchu Ram versus Principal Secretary & Ors., SB Civil Writ

Petition No.11104/2016.

Learned counsel for the petitioner is directed to supply two

sets of the writ petition in the office of Mr. Rohit Choudhary,

Deputy Government Counsel appearing for the respondent-

Departments, during course of the day.

List the matter on 13.12.2021 after showing name of Mr.

Rohit Choudhary in the cause list as counsel for the respondents.

(MAHENDAR KUMAR GOYAL),J

Manish/85

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