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Lalit Kumar @ Memraj Meena vs State And Ors
2021 Latest Caselaw 7135 Raj/2

Citation : 2021 Latest Caselaw 7135 Raj/2
Judgement Date : 2 December, 2021

Rajasthan High Court
Lalit Kumar @ Memraj Meena vs State And Ors on 2 December, 2021
Bench: Rekha Borana
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 1442/2007

                                   Lalit Kumar @ Memraj Meena
                                                                                                        ----Petitioner
                                                                        Versus
                                   State And Ors
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Abhishek B. Sharma For Respondent(s) : Mr. O.P. Choudhary Mr. Pradeep Kalwania, GC Mr. C.M. Verma

HON'BLE MS. JUSTICE REKHA BORANA

Order

02/12/2021

Learned counsel for the respondents states that he has filed

an additional affidavit today itself.

Learned counsel for the petitioner states that he has filed the

compilations of the relevant judgments on 30.11.2021. Office to

check and place the same with the file.

List the matter on 09.12.2021.

(REKHA BORANA),J

AARZOO ARORA /9

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