Prime Adhivas Contracts Pvt. Ltd vs M/S Spytech Buildcon Pvt. Ltd
2021 Latest Caselaw 7131 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Arbitration Application No. 2/2021

                                   Prime Adhivas Contracts Pvt. Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   M/s Spytech Buildcon Pvt. Ltd.
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Vartika Mehra for Mr. Sandeep Pathak For Respondent(s) : Ms. Abhhilasha Sharma Mr. Saurabh Jain

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

02/12/2021

Counsel for the non-applicant seeks time to file the reply.

Two weeks' time is granted to file the reply.

List this matter on 06.01.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /18

Powered by TCPDF (www.tcpdf.org)