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M/S Rama Kishan Ashok Kumar (Jv) vs Union Of India
2021 Latest Caselaw 7125 Raj/2

Citation : 2021 Latest Caselaw 7125 Raj/2
Judgement Date : 2 December, 2021

Rajasthan High Court
M/S Rama Kishan Ashok Kumar (Jv) vs Union Of India on 2 December, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 22/2021

                                   M/s Rama Kishan Ashok Kumar (Jv)
                                                                                                     ----Petitioner
                                                                      Versus
                                   Union Of India
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Jatin Agarwal with Mr. Pritam Singh For Respondent(s) : Mr. P.C. Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

02/12/2021

Mr. P.C. Sharma has put in appearance on behalf of non-

applicant who seeks time to file the reply.

Four weeks' time is granted to file the reply.

List this matter on 13.01.2022.

Name of Mr. P.C. Sharma be shown in the cause-list as

counsel for the Union of India.

(PANKAJ BHANDARI),J

ARTI SHARMA /30

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