M/S Shruti Hotel And Resorts vs The Bayan Group Of Hotels And ...
2021 Latest Caselaw 7124 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 112/2020

                                   M/s Shruti Hotel And Resorts
                                                                                                     ----Petitioner
                                                                      Versus
                                   The Bayan Group Of Hotels And Resorts
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Deepa Choudhary for Mr. Ajay Singh through VC For Respondent(s) : Mr. Madhusudhan Rajpurohit

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

02/12/2021

Counsel for the applicant seeks time to argue the matter.

List this matter on 16.12.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /17

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