Bhupendra Singh S/O Dr Kan Singh vs Satyanarain Gupta S/O Shri ...
2021 Latest Caselaw 7122 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 18/2021

                                   Bhupendra Singh S/o Dr Kan Singh,
                                                                                                     ----Petitioner
                                                                      Versus
                                   Satyanarain Gupta S/o Shri Radheshyam Gupta
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Kapil Bardhar For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

02/12/2021

Issue fresh notice to the unserved respondent/s. Rule is

made returnable by 20.01.2022.

Notices be given 'dasti' to the counsel for the applicant.

List this matter on 20.01.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /27

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