Dr. Chandra Pal S/O Shri Ratan ... vs Secretary To The Government
2021 Latest Caselaw 7117 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 13644/2021
                                   Dr. Chandra Pal S/o Shri Ratan Singh
                                                                                                        ----Petitioner
                                                                         Versus
                                   Secretary To The Government & Ors.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Vikas Kabra.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order

02/12/2021 By way of this writ petition, the petitioner has prayed for extension of her joining period till she completes her P.G. course in May, 2022.

Learned counsel for the petitioner is directed to supply two sets of writ petition in the office of Dr. V.B. Sharma, learned AAG, during course of the day.

List along with S.B. Civil Writ Petition No. 13645/2021 on 13.12.2021 after showing name of Dr. V.B. Sharma, AAG in the cause list.

Heard learned counsel for the petitioner on interim relief. Taking into consideration the material on record and a Co- ordinate Bench judgment of this Court dated 11.04.2017 in case of Dr. Rajesh Khandelwal versus State (Medical and Health) Anr. in S.B. Civil Writ Petition No. 3466/2015, this Court deems it just and proper to restrain the respondents from cancelling appointment of the petitioner on the post of Senior Demonstrator (Forensic Medicine) on account of her non-joining, till further orders.

(MAHENDAR KUMAR GOYAL),J

PREETI VALECHA /53

Powered by TCPDF (www.tcpdf.org)