Deepika vs State
2021 Latest Caselaw 19519 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 17013/2021

Smt. Deepika

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Deepak Korpal For Respondent(s) : Mr. Vikram Sharma, PP Mr. Kuldeep Sharma for complainant

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/12/2021

Call for case diary.

List on 7.1.2022.

(VIJAY BISHNOI),J

130-msrathore/-

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