Neni vs State Of Rajasthan
2021 Latest Caselaw 19512 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5796/2021

Neni

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Moti Singh For Respondent(s) : Mr. Arun Kumar, PP Mr. Gordhan Singh, ASI, PS Rohat, Pali

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/12/2021

List after two weeks.

Interim order, if any, to continue till next date of hearing.

(VIJAY BISHNOI),J

Surabhii/216-

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