Ratanlal vs State Of Rajasthan
2021 Latest Caselaw 19502 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 465/2021

Ajaypal Singh Rathore

----Petitioner Versus State Of Rajasthan

----Respondent Connected With

1. S.B. Criminal Misc(pet.) No. 79/2021

2. S.B. Criminal Misc(pet.) No. 462/2021

3. S.B. Criminal Misc(pet.) No. 463/2021

4. S.B. Criminal Misc(pet.) No. 590/2021

5. S.B. Criminal Misc(pet.) No. 840/2021

6. S.B. Criminal Misc(pet.) No. 841/2021

7. S.B. Criminal Misc(pet.) No. 1707/2021

For Petitioner(s) : Mr. Devendra Mahalana For Respondent(s) : Mr. Vikram Sharma, PP Mr. Hinglaj Dan, SI SHO Rani, District Pali (present in person)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/12/2021

List the matter after two weeks.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

398-405 mohit/-

Powered by TCPDF (www.tcpdf.org)