Chunni Lal Bhagora vs State Of Rajasthan
2021 Latest Caselaw 19499 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7238/2021

Chunni Lal Bhagora

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shambhoo Singh. For Respondent(s) : Mr. Manish Vyas, AAG

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

20/12/2021

Learned counsel for the respondents prays for time to find

out the marks obtained by the petitioner and cut off in his

category.

Learned counsel for the petitioner submits that the issue

raised in the present writ petition is squarely covered by the

judgment in Aashish Kumar v. State of Rajasthan & Ors. : SBCWP

No.7352/2021, decided on 14.12.2021.

List on 05.01.2022.

(ARUN BHANSALI),J

161-Rmathur/-

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