Naresh vs State
2021 Latest Caselaw 19371 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 16089/2021

Naresh S/o Bhagu Ram, Aged About 28 Years, R/o Sirano Ki Dhani, Jhalamaliya, P.s. Bhopalgarh, District Jodhpur. (At Present Lodged In Central Jail Jodhpur)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Ramdeen Choudhary. For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

17/12/2021

Learned counsel for the petitioner does not want to press

this bail application at this stage.

Accordingly, this Criminal Miscellaneous Bail Application is

dismissed as not pressed at this stage.

(MANOJ KUMAR GARG),J

49-prashant/-

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